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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Gujarat - Subsection

Section 50(4) in The Gujarat Electricity Industry (Reorganisation and Regulation) Act, 2003

(4)In computing the period of limitation the provisions of Section 4 and 12 of the Limitation Act, 1963 (36 of 1963) shall so far as may be apply.