Section 3(2)(k) in The Coffee Act, 1942

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Union of India - Subsection

Section 3(2)(k) in The Coffee Act, 1942

(k)"registered estate" means an estate in respect of which an owner is registered under sub-section (1) of section 14, and includes also any estate in respect of which an owner is required to be registered under the provisions of that sub-section;

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Union of India - Subsection

Section 3(2)(k) in The Coffee Act, 1942