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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(w) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(w)"Specified authority" means an authority which issues ration card to the consumers for obtaining supplies of specified essential commodities from the fair price shop;