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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(c) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

(c)"average emoluments" means the average of the pay drawn by an employee during the last ten months of his service in the Bank;