Delhi High Court - Orders
Balvinder Sangwan & Ors vs State (Gnct) Of Delhi Through Chief ... on 4 April, 2022
Author: Vipin Sanghi
Bench: Navin Chawla, Vipin Sanghi
$~11.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3454/2020 and C.M. Nos. 13470/2020 & 14276/2020
BALVINDER SANGWAN & ORS. ..... Petitioners
Through:
versus
STATE (GNCT) OF DELHI THROUGH
CHIEF SECRETARY & ORS. ..... Respondents
Through: Ms. Astha Gupta, Advocate for
respondent Nos. 1 & 2/ GNCTD.
Ms. Zehra Khan, Advocate for
respondent No. 3/ NLU Delhi.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 04.04.2022 List on 20.10.2022.
VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 04, 2022 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:06.04.2022 18:41:13