Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Balvinder Sangwan & Ors vs State (Gnct) Of Delhi Through Chief ... on 4 April, 2022

Author: Vipin Sanghi

Bench: Navin Chawla, Vipin Sanghi

                          $~11.
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 3454/2020 and C.M. Nos. 13470/2020 & 14276/2020
                                  BALVINDER SANGWAN & ORS.                      ..... Petitioners
                                                    Through:

                                                    versus

                                  STATE (GNCT) OF DELHI THROUGH
                                  CHIEF SECRETARY & ORS.                        ..... Respondents
                                                    Through:      Ms. Astha Gupta, Advocate for
                                                                  respondent Nos. 1 & 2/ GNCTD.
                                                                  Ms. Zehra Khan, Advocate for
                                                                  respondent No. 3/ NLU Delhi.

                                  CORAM:
                                  HON'BLE THE ACTING CHIEF JUSTICE
                                  HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                             ORDER

% 04.04.2022 List on 20.10.2022.

VIPIN SANGHI, ACJ NAVIN CHAWLA, J APRIL 04, 2022 kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:06.04.2022 18:41:13