Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(4) in The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979 (4)Nothing in this section shall debar a bank from seeking to enforce its rights in any other manner under any other law for the time being in force.
