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[Cites 0, Cited by 0] [Section 292] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 292(e) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(e)offers or attempts to do any act which is an offence under this section, shall be punished with imprisonment of either description for a term which may extend to three months, or with fine, or with both.