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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2) in Rajasthan Payment of Gratuity Rules, 1973

(2)A notice in Form "B" shall be submitted by the employer to the controlling authority of the area within thirty days of any change in the name, address, employer or nature of business.