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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(8) in The Orissa Co-operative Societies Rules, 1965

(8)The [Auditor-General] [Substituted vide Orissa Gazette Extraordinary No. 500, Dated 23.4.1997.] or the person authorised by him shall furnish a copy of the decision under Sub-rule (6) of the party concerned within 7 days from the date of decision.Chapter-VII Procedure for Settlement of Disputes