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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(o) in The Dentists (Code of Ethics) Regulations, 1976

(o)allowing the dentist's name to be used to designate commercial articles such as tooth paste, toots brush, tooth powder, liquid cleaners, or the like or on circulars for such items, or permitting publication of his opinion on any such items, in the general or lay papers or lay journals.