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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Madhya Bharat - Subsection

Section 27(2) in The Madhya Bharat Small Cause Courts Act, Samvat, 2006

(2)Nothing to this section applies to cases for which special provision is made in the Code of Civil Procedure as extended to Court of Small Cause or in any other enactment for the time being in force.