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[Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2)(ix) in The Delhi Water Board Act, 1998

(ix)A member (Finance) to be nominated by Government drawing pay in the scale not less than that of a Joint Secretary to the Government of India having specialised knowledge and practical experience of accounting and financial matters.