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Rajasthan High Court - Jaipur

Alka Saxena And Ors vs State Of Raj And Ors on 9 August, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 	                In the High Court of Judicature for Rajasthan 
				                 Jaipur Bench 
					                  **
                   Civil Writ Petition No.4964/2008
              Alka Saxena  Versus  State & Ors

		                   Date of Order     :::       09/08/2011

		                    Hon'ble Mr. Justice Ajay Rastogi 

Mr. MF Baig, Dy.Govt. Counsel, for respondents-State
Mr. Shailesh Pra. Sharma, for respondents

The vires of proviso (II) to R.29 of the Rajasthan Public Relation Service Rules, 1966 are under challenge. List before the Division Bench in view of order (No.RHC/DR(J)/2011/286) dt.10/03/2011.

(Ajay Rastogi), J.

K.Khatri/p1/ 4964CW2008Aug9Vires-Adj.do