Rajasthan High Court - Jaipur
Alka Saxena And Ors vs State Of Raj And Ors on 9 August, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In the High Court of Judicature for Rajasthan
Jaipur Bench
**
Civil Writ Petition No.4964/2008
Alka Saxena Versus State & Ors
Date of Order ::: 09/08/2011
Hon'ble Mr. Justice Ajay Rastogi
Mr. MF Baig, Dy.Govt. Counsel, for respondents-State
Mr. Shailesh Pra. Sharma, for respondents
The vires of proviso (II) to R.29 of the Rajasthan Public Relation Service Rules, 1966 are under challenge. List before the Division Bench in view of order (No.RHC/DR(J)/2011/286) dt.10/03/2011.
(Ajay Rastogi), J.
K.Khatri/p1/ 4964CW2008Aug9Vires-Adj.do