Himachal Pradesh High Court
Icici Lombard General Insurance ... vs . Amit Kumar And Another on 20 January, 2025
ICICI Lombard General Insurance Company Limited vs. Amit Kumar and another CMPMO No.35 of 2025 20.01.2025 Present: Mr. Jagdish Thakur, Advocate, for the petitioner. CMPMO No.35/2025
On taking steps within three days, issue notice to the respondents, returnable within four weeks. List thereafter. CMP No.1749/2025
Notice in the aforesaid terms.
In the meanwhile, further proceedings in Claim Petition No.17 of 2023, pending adjudication before the Motor Accidents Claims Tribunal, Hamirpur, Himachal Pradesh, titled Amit Kumar vs. Rahul Thakur & Anr., shall remain stayed.
( Bipin C. Negi )
January 20, 2025 (KS) Vacation Judge