Madhya Pradesh High Court
Parshottam @ Nanhe vs The State Of Madhya Pradesh on 3 March, 2021
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-1148-2021 The High Court Of Madhya Pradesh MCRC-01148-2021 (PARSHOTTAM @ NANHE Vs THE STATE OF MADHYA PRADESH) MCRC-50838-2020 (VIRENDRA @ KALLU Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 03-03-2021 Parties through their counsel. Shri Pradeep Naveria, learned counsel for the applicant seeks one week's time.
Other counsel Shri S.B. Shrivastava and counsel for the State Shri Rahul Tripathi having no any objection.
Therefore, time is granted. List the matters after one week.
(B. K. SHRIVASTAVA)
JUDGE
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Date: 2021.03.03
16:41:55 IST