Section 12(4)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(4)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)the certificate of registration and a copy of the Memorandum and articles of association of the resultant co-operative, signed and sealed by the Registrar, are issued in accordance with section 3.

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State of Uttarakhand - Subsection

Section 12(4)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003