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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

State of Assam - Subsection

Section 299(1)(f) in Gauhati Municipal Corporation Act, 1971

(f)Disturb, the public peace or others by singing, screaming or shouting, or by using any apparatus for amplifying or reproducing the human voice, such as a magaphone or a loudspeaker; or