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Calcutta High Court

Rina Pal vs Tata Motors Finance Ltd. & Anr on 9 December, 2013

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                AP No. 1199 of 2013

                         IN THE HIGH COURT AT CALCUTTA

                      Ordinary Original Civil Jurisdiction




                                     RINA PAL

                                      Versus

                        TATA MOTORS FINANCE LTD. & ANR.


   BEFORE:

   The Hon'ble JUSTICE SANJIB BANERJEE

Date : 9th December, 2013.

Appearance:

Ms. N. Adhya, Adv.
Mr. L. R. Mondal, Adv.
Mr. P. Sinha, Adv.
The Court : Affidavit-in-opposition be filed within a fortnight after the Christmas vacation; reply thereto, if any, may be filed within a fortnight thereafter. AP No. 1199 of 2013 will appear as an "Adjourned Motion " in the monthly list of February, 2014.
(SANJIB BANERJEE, J.) kc.
AR(CR)