Calcutta High Court
Rina Pal vs Tata Motors Finance Ltd. & Anr on 9 December, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No. 1199 of 2013
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
RINA PAL
Versus
TATA MOTORS FINANCE LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 9th December, 2013.
Appearance:
Ms. N. Adhya, Adv.
Mr. L. R. Mondal, Adv.
Mr. P. Sinha, Adv.
The Court : Affidavit-in-opposition be filed within a fortnight after the Christmas vacation; reply thereto, if any, may be filed within a fortnight thereafter. AP No. 1199 of 2013 will appear as an "Adjourned Motion " in the monthly list of February, 2014.
(SANJIB BANERJEE, J.) kc.
AR(CR)