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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(ii) in The M.P. Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 1999

(ii)"medium irrigation system" means irrigation system under medium irrigation project having irrigable command area of more than 2,000 hectares and upto 10,000 hectares;