Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 20 in M.P. Minor Mineral Rules, 1996

20. Register of quarry leases.

- A register of quarry leases shall be maintained by the Mining Officer/Assistant Mining Officer in Form V.