Calcutta High Court (Appellete Side)
Akd Asim Laha & Anr vs Serampore Municipality & Ors on 18 August, 2017
Author: Harish Tandon
Bench: Harish Tandon
1
27 18.08.17 W.P. 20270 (W) of 2017
Ct. No. 2
akd Asim Laha & Anr.
Vs.
Serampore Municipality & Ors.
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Mr. Sirsanya Bandyopadhyay, Mr. Arka Prava Sen.
... for the petitioners. Mr. Asimesh Goswami.
... for the respondents.
As prayed for, let the matter appear in the Combined List of cases for the month of September, 2017.
(HARISH TANDON, J.) 2