Rajasthan High Court - Jodhpur
Smt. Mathura Devi vs Jassa Ram on 20 December, 2018
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 18109/2018
Smt. Mathura Devi W/o Late Shri Rama Ram, Aged About 79
Years, By Caste Patel, Resident Of Village Sarencha, Tehsil Luni,
District Jodhpur.
----Petitioner
Versus
Jassa Ram S/o Shri Poona Ram, By Caste Patel, Resident Of
Luni, Tehsil Luni, District Jodhpur.
----Respondent
For Petitioner(s) : Mr. Mukesh Kumar Trivedi
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order 20/12/2018 Heard learned counsel for the petitioner. Issue notice to the respondent, returnable on 11.01.2019. Meanwhile, the operation of the order dated 06.09.2018 (Annex.6) passed by the trial court shall remain stayed.
List the matter on 11.01.2019, as prayed.
(INDERJEET SINGH),J Ravi Kh./154 Powered by TCPDF (www.tcpdf.org)