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Rajasthan High Court - Jodhpur

Smt. Mathura Devi vs Jassa Ram on 20 December, 2018

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                     S.B. Civil Writ Petition No. 18109/2018

                                   Smt. Mathura Devi W/o Late Shri Rama Ram, Aged About 79
                                   Years, By Caste Patel, Resident Of Village Sarencha, Tehsil Luni,
                                   District Jodhpur.
                                                                                               ----Petitioner
                                                                     Versus
                                   Jassa Ram S/o Shri Poona Ram, By Caste Patel, Resident Of
                                   Luni, Tehsil Luni, District Jodhpur.
                                                                                         ----Respondent


                                   For Petitioner(s)          :   Mr. Mukesh Kumar Trivedi
                                   For Respondent(s)          :



                                                   HON'BLE MR. JUSTICE INDERJEET SINGH

Order 20/12/2018 Heard learned counsel for the petitioner. Issue notice to the respondent, returnable on 11.01.2019. Meanwhile, the operation of the order dated 06.09.2018 (Annex.6) passed by the trial court shall remain stayed.

List the matter on 11.01.2019, as prayed.

(INDERJEET SINGH),J Ravi Kh./154 Powered by TCPDF (www.tcpdf.org)