Section 2(i) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017
(i)"Restoration" includes the means necessary to return the heritage structure building/site/precinct to its earlier state as might have existed prior to change occurred by way of demolition, removal, addition etc., as a result of the removal of accretions or reassembling the existing components or by the sensitive introduction of compatible materials;
