Supreme Court - Daily Orders
M/S Mahajan Steel Rolling Mills ... vs Cce Ludhiana on 22 January, 2014
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.)NO. 82 OF 2014
IN
CIVIL APPEAL NO.10591 OF 2013
M/S.MAHAJAN STEEL ROLLING MILLS Petitioner(s)
PVT. LTD. AND ANR.
VERSUS
COMMISSIONER OF CENTRAL EXCISE, Respondent(s)
LUDHIANA
O R D E R
We have gone through the Review Petition and the connected papers. We see no reason to interfere with the order impugned. The Review Petition is, accordingly, dismissed.
.......................J. (H.L. DATTU) .......................J. (MADAN B. LOKUR) NEW DELHI;
JANUARY 22, 2014 Chamber matter SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (C) NO(s). 82 OF 2014 IN CIVIL APPEAL NO.10591/2013 M/S MAHAJAN STEEL ROLLING MILLS P.LTD&AN Petitioner(s) VERSUS CCE LUDHIANA Respondent(s) Date: 22/01/2014 This Petition was circulated today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU HON’BLE MR. JUSTICE MADAN B. LOKUR By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (signed order is placed on the file)