Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Andhra Pradesh - Section Section 130 in Andhra Pradesh Municipalities Act, 1965 130. Application of Schedule II. - The rules and tables embodied in Schedule II shall be read as part of this chapter. Loans and Advances
