Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2) in The Orissa Dangerous Drugs Rules, 1965

(2)When granting a pass under Sub-rule (1) the Collector shall give intimation of such pass in Form No. D. D. 4 appended to these rules to the Collector of the district to which the transport is to be made and shall keep in his office a copy of the pass granted.