Delhi High Court - Orders
Ajay Kumar vs Itbp & Anr on 16 January, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14000/2021 & CM APPL. 43457/2023
AJAY KUMAR .....Petitioner
Through: Mr.Rajesh Kajla and
Mr.Aakash, Advs.
versus
ITBP & ANR. .....Respondents
Through: Mr.Ripudaman Bhardwaj,
CGSC with Mr.Kushagra
Kumar and Mr.Abhinav
Bhardwaj, Advs. for UOI
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 16.01.2025
1. As it is already 04:30 pm, it is not possible to hear this petition today.
2. Re-list on 9th July, 2025.
NAVIN CHAWLA, J SHALINDER KAUR, J JANUARY 16, 2025/rv Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2025 at 23:24:08