Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

NCT Delhi - Subsection

Section 191(1)(e) in The Delhi Lands Reforms Act, 1954

(e)the fees to be paid i n respect of appeals and applications under this Act, in cases for which no specific provisions in that behalf has been made herein;