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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(a) in Andhra Pradesh Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Rules, 2007

(a)Complaints related to poor germination, variety specific susceptibility to bollworm and other pests and diseases as claimed by the seed producer for transgenic varieties, genetic impurity, non-adaptability of cotton seed shall be reported in writing in Form 'L' to the Seed inspectors.