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State of Madhya Pradesh - Section

Section 15 in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

15. Notice of meeting.

- Notice of every meeting specifying the date, time and place thereof and business to be transacted thereat shall be given to each member by the Secretary of the committee, at least three days before the meeting in Form 1.