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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(h) in The Cine-Workers And Cinema Theatre Workers (Regulation Of Employment) Act, 1981

(h)"producer", in relation to a feature film, means the person by whom the arrangements necessary for the making of such film (including the raising of finances and engaging Cine-Workers for the making of such film) are undertaken;