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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(a) in Orissa Municipal Rules, 1953

(a)If the Chairman who is absent when a meeting commences be present at any time during such meeting he shall preside over it from the stage of his arrival and the Vice-chairman or the Councillor has been elected to preside as the case may be, shall retire in his favour.