Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 1 in Orissa State Bar Council Rules, 1989 1. Short title and commencement. - These rules shall be called the Bar Council of Orissa Rules, 1989 and they shall come into force from the date of their approval.
