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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Navy (Pay And Allowances) Regulations, 1966

(4)An officer promoted from the erstwhile Branch List of the rank of Lieutenant shall he entitled to take into account, for purposes of increments of pay in that rank, any ante-date of seniority granted to him on promotion.