Section 3(4)(c) in The Fiscal Responsibility And Budget Management Act, 2003

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(c) in The Fiscal Responsibility And Budget Management Act, 2003

(c)the key fiscal measures and rationale for any major deviation in fiscal measures pertaining to taxation, subsidy, expenditure, administered pricing and borrowings;

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Union of India - Subsection

Section 3(4)(c) in The Fiscal Responsibility And Budget Management Act, 2003