Karnataka High Court
Sri B Shashi Kumar S/O Late Bhaskarachar vs The State Of Karnataka on 22 September, 2012
Author: Ajit J Gunjal
Bench: Ajit J Gunjal
IN F UGH 0 RI KARNA AKA, TB NGL K
DATED THIS THE 22 'DAY 01 SEPTEMBER, 2012
BEFORE
'HE HO BLE MR JUSTIC. AJIT J GUNJAL
Rh PET ION o 4764 768 2010 kN
WP NO 4789/2010 (SRF
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°oeSatr;ta Represented by its Secretarv, Department of Housing Urban ' :oetu V S i3n Lg ioangai.ore a) I.
2. The Commissioner, Bruhat, Bangolore Mahanagara Palike, FiR. Square, Bangalore a) 1.
3. Adchtionai Ocnunlssioner (Adnin), Bruhat Bangalore Mattanagara Palike, VP. Square, Bangalore iRl.
4. Deputy Commissioner (Adnmj, Brubath Bangalore Mahanagara Palike, Na). Square, Bangalore a) 1.
3. Sri. Ma'mjnuath, Father's name not known, Major in age, Seeond DivisIon Assistant., Office of the BBMP, Bangalore.
6. Sri. M. Venkatosh, Father's uane not anown, MaJ.r in age, Second. Division Pssistant, Office of the 8DM]?, Bangalore.
7 N. Daiappa.
Father's name not known Major in age, Second Division Assistant. Office of the 8BHP, Bangalore. . , .4 ii 5 athi ii tb i M na 1 'ii )
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S 6- tile petitiorers. that he would clepo sit, the cost durin g tl"ie coursc 01 the day The submi. solon is recorded, If the cost Is. not oepo sited during the course of tle day, the petitions stand dismissed.
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