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State of West Bengal - Section

Section 12 in The West Bengal Irrigation (Imposition of Water Rate For Damodar Valley Corporation Water) Act, 1958

12. Proceeds of water rate to be distributed between the State Government and the Corporation.

- The proceeds of the water rate, after deduction of the expenses incurred by the State Government, for supply and distribution of water, including the costs of construction or maintenance of channels, and for assessment and realisation of the water rate shall, notwithstanding anything contained in the Act, be distributed between the State Government and the Corporation in such proportion as may be agreed upon.