Supreme Court - Daily Orders
W Sheela vs W Daniel Victor Jawahar on 29 August, 2016
Bench: A.K. Sikri, N.V. Ramana
ITEM NO.24 COURT NO.11 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 13612/2016
(Arising out of impugned final judgment and order dated 06/02/2015
in SA No. 447/2011 passed by the High Court of Madras)
W SHEELA Petitioner(s)
VERSUS
W DANIEL VICTOR JAWAHAR AND ANR. Respondent(s)
(With appln. (s) for c/delay in filing SLP, c/delay in refiling SLP
and office report)
Date : 29/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Ms. Vanita Mehta, Adv. [ SCLSC ].
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.08.31 12:10:26 IST Reason: