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Supreme Court - Daily Orders

W Sheela vs W Daniel Victor Jawahar on 29 August, 2016

Bench: A.K. Sikri, N.V. Ramana

     ITEM NO.24                             COURT NO.11                SECTION XII

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                            CC No. 13612/2016

     (Arising out of impugned final judgment and order dated 06/02/2015
     in SA No. 447/2011 passed by the High Court of Madras)

     W SHEELA                                                          Petitioner(s)

                                                   VERSUS

     W DANIEL VICTOR JAWAHAR AND ANR.                                  Respondent(s)

     (With appln. (s) for c/delay in filing SLP, c/delay in refiling SLP
     and office report)

     Date : 29/08/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Petitioner(s)
                                    Ms. Vanita Mehta, Adv. [ SCLSC ].

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

The special leave petition is dismissed.

(Nidhi Ahuja) (Tapan Kr. Chakraborty) Court Master Court Master Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2016.08.31 12:10:26 IST Reason: