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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(2) in The M.P. Destruction of Records Law Extension Act, 1965

(2)The Act extended by sub-Section (1) shall, in its application to the whole of Madhya Pradesh, be amended in the manner and to the extent specified in the First Schedule.