Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Jharkhand - Subsection

Section 83(6) in Jharkhand Municipal Act, 2011

(6)Unless otherwise directed by the presiding officer of the meeting, every question shall be answered at a meeting of the municipality.