Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Andhra Pradesh - Subsection Section 9(xi) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000 (xi)Each Officer who worked in the interior Tribal areas/remote villages shall be given preference, while considering the transfer.
