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State of Bihar - Section

Section 1 in Bihar Government Servant's Conduct Rules, 1976

1. Short title, commencement and application.

(1)These Rules may be called the Bihar Government Servant's Conduct Rules, 1976.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)These Rules apply to every person appointed to a civil service or post in connection with the affairs of the State of Bihar and who are subjected to the Rules making powers of the Government.