Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Port Of New Mangalore Rules, 1976 11. Use of port tugs. - It shall be incumbent upon the master of a vessel to avail of the services of the port tugs, while navigating within the port limits.
