Section 53(6)(c) in M.P. Minor Mineral Rules, 1996

[Cites 0, Cited by 0] [Section 53(6)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(6)(c) in M.P. Minor Mineral Rules, 1996

(c)For the third time violation 45 time of royalty of unlawfully excavated/transported minerals or rupees 30,000/- (Thirty Thousand) whichever is more, and

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State of Madhya Pradesh - Subsection

Section 53(6)(c) in M.P. Minor Mineral Rules, 1996