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[Cites 0, Cited by 0] [Section 364(2)] [Section 364] [Entire Act]

State of Uttar Pradesh - Subsection

Section 364(2)(c) in The U.P. Co-operative Societies Rules, 1968

(c)The Registrar, before giving his sanction for weeding the records under sub-clause (b) shall ascertain from the Range Audit Officer concerned that no audit compliance, for the period to which the records related is pending.