Delhi High Court - Orders
Seetangeli Bhutani vs Ajay Bhutani on 1 August, 2022
Author: Sachin Datta
Bench: Sachin Datta
$~35 to 36 and 38 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
35
+ CONT.CAS(C) 78/2017
SEETANGELI BHUTANI ..... Petitioner
Through: None.
versus
AJAY BHUTANI ..... Respondent
Through: None.
36
+ CONT.CAS(C) 270/2017
AMARJEET SINGH ..... Petitioner
Through: None.
versus
GEETANJALI ..... Respondent
Through: None.
38
+ CONT.CAS(C) 1251/2016
VIKAS SHARMA ..... Petitioner
Through: None.
versus
SHALINI CHHABRA ..... Respondent
Through: Mr. Kiran Pandey and Mr.Nidhun
Aggarwal, Advocates.
39
+ CONT.CAS(C) 484/2014
DEEPAK BATRA ..... Petitioner
Through: None.
versus
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:04.08.2022
12:10:21
SWATI BATRA ..... Respondent
Through: None.
40
+ CONT.CAS(C) 584/2014
KAMAL GODWANI ..... Petitioner
Through: None.
versus
ANNU BHARTI ..... Respondent
Through: None.
41
+ CONT.CAS(C) 648/2014
DR. ARUN SHARMA ..... Petitioner
Through: Mr. Sunil Mittal, Sr. Advocate with
Ms. Seema Seth and Mr. Dhruv
Grover, Advocates.
versus
POOJA SHARMA ..... Respondent
Through: Mr. Prashant Mendiratta, Advocate
for respondent.
Ms. Shobhana Takiar, Standing
Counsel for DDA.
42
+ CONT.CAS(C) 772/2013
RAJAT GUPTA ..... Petitioner
Through: None.
versus
RUPALI GUPTA ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:04.08.2022
12:10:21
ORDER
% 01.08.2022 Parties are directed to file brief synopsis/list of dates, detailing the facts of each case, as directed vide order dated 21.05.2019, before the next date of hearing.
List on 20th January, 2023.
SACHIN DATTA, J AUGUST 1, 2022 AK Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:04.08.2022 12:10:21