Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(v) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001

(v)where necessary for sanitary maintenance, equipment shall be constructed and installed so as to be completely self-draining;