Calcutta High Court (Appellete Side)
National Consumers Cooperative Store ... vs Union Of India & Ors on 29 July, 2025
29.07.2025
ML
Item No. 1243
Ct.-05
Sayandeep
WPA 30682 of 2024
National Consumers cooperative Store Ltd.
versus
Union of India & ors.
Mr. Arkadipta Sengupta
Ms. Ria Naskar
.....for the petitioner
1. The affidavit-of-service filed in Court today be
taken on record.
2. Despite service, respondents are not
represented.
3. Since learned advocate for the petitioner would submit that usually Mr. Farhan Gaffar, learned advocate appears on behalf of the respondent No. 2, I am of the view, a notice should be served on Mr. Gaffar intimating that the aforesaid matter shall be taken up for further consideration and shall appear in the combined monthly list of August, 2025.
(Raja Basu Chowdhury, J.)