Section 2(k) in Himachal Pradesh Board of School Education Act, 1968
(k)"Official Gazette" means the Rajpatra, Himachal Pradesh;(kk)[ "plus two scheme" means the scheme of education where-under education is imparted for the two additional successive classes immediately following matriculation:] [Clause (kk) added vide Act No. 15 of 1992.]
