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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(d) in Andhra Pradesh Municipalities (Check-Measurement of Works) Rules, 1972

(d)Where there is a post of Municipal Supervisor possessing the qualification of Municipal Engineer, Grade III but no Municipal Engineer, the Municipal Supervisor will exercise the powers of Municipal Engineer, Grade- III.